Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 4 in The Gujarat Technological University Act, 2007 4. Headquarters of the University. - The headquarters of the University shall be at such place as the State Government may, by notification in the Official Gazette, specify.
