Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(6)] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(6)(b) in Agriculture University, Kota Act, 2013 (b)manage the property and investments of the University including trust and endowed property in accordance with the decision of the Finance Committee and the Board; and