Chattisgarh High Court
Santosh Namdeo vs Shri Sudesh Singh 33 Revp/51/2018 Lalji ... on 3 August, 2018
Bench: Ajay Kumar Tripathi, P. Sam Koshy
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NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Contempt Case (C) No. 322 of 2017
{Arising out of order dated 28.04.2017 passed in Writ Petition (PIL) No. 63 of 2017 by
the learned Division Bench}
Santosh Namdeo S/o Late Shri Khorwahra Namdeo, Aged About 55 Years R/o
Sheetla Ward No.19, Kawardha, District Kabirdham, Chhattisgarh
---- Applicant
Versus
1. Shri Sudesh Singh Chief Municipal Officer, Kawardha Municipal Council,
Kawardha, District Kabirdham, Chhattisgarh
2. Shri Atar Singh, S/o Shri Sant Singh, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
3. Shri Roop Ram S/o Shri Amar Singh, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
4. Shri Dinesh S/o Shri Nanuk Gupta, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
5. Shri Raju Khan, Naveen Bazar, Kawardha, District Kabirdham, Chhattisgarh
6. Shri Raju Thakur, Naveen Bazar, Kawardha, District Kabirdham, Chhattisgarh
7. Shri Durgesh Jaiswal S/o Shri Narayan, Naveen Bazar, Kawardha, Chhattisgarh.
8. Shri Ashok Nirmalkar S/o Shri Bharat, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
9. Shri Gopal Yadav S/o Shri Latel Yadav, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
10. Shri Yashpal Soni, S/o Shri Moolchand, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
11. Shri Mahendra Naveen Bazar, Kawardha, District Kabirdham, Chhattisgarh
12. Shri Parmeshwar Pali, S/o Shri Ramesh Pali, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
13. Shri Shakeel Raja S/o Shri Munshi Raja, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
14. Raju Bhaskar S/o Shri Pyare Lal, Naveen Bazar, Kawardha, District Kabirdham,
Chhattisgarh
15. Shri Dayanand Tiwari Naveen Bazar, Kawardha, District Kabirdham,
Chhattisgarh
16. Shri Surendra Gupta S/o Shri Padum Gupta, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
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17. Shri Laxmi Nath S/o Shri Nankuriya, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
18. Shri Kamal S/o Shri Ramakant Vishwakarma, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
19. Shri Ramfal S/o Shri Rata Lal Satnami, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
20. Shri Dinesh Gupta S/o Shri Hori Lal, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
21. Shri Amar Nath S/o Shri Rameshwar, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
22. Shri Vijay Sahu S/o Shri Mauji Ram, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
23. Shri Jagrakhan Singh, Naveen Bazar, Kawardha, District Kabirdham,
Chhattisgarh
24. Shri Raju Patel S/o Shri Samaru, Naveen Bazar, Kawardha, District Kabirdham,
Chhattisgarh
25. Shri Lakhanlal, S/o Shri Bajrath Ram, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
26. Shri Vinod Tiwari, Naveen Bazar, Kawardha, District Kabirdham, Chhattisgarh
27. Shri Jamil Khan S/o Shri Khalil Khan, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
28. Shri Abdul Moin Khan, Naveen Bazar, Kawardha, District Kabirdham,
Chhattisgarh
29. Shri Gautam S/o Shri Ramdhar, Naveen Bazar, Kawardha, District Kabirdham,
Chhattisgarh
30. Shri Rajaram Yadav, Naveen Bazar, Kawardha, District Kabirdham, Chhattisgarh
31. Shri Santosh Tamboli S/o Shri Pila Tamboli, Naveen Bazar, Kawardha, District
Kabirdham, Chhattisgarh
32. Shri Hamid S/o Shri Bhaiya Khan, Naveen Bazar, Kawardha, District Kabirdham,
Chhattisgarh
33. Shri Manoj S/o Shri Krishna, Naveen Bazar, Kawardha, District Kabirdham,
Chhattisgarh
34. Shri Govind Yadav Naveen Bazar, Kawardha, District Kabirdham, Chhattisgarh
35. Shri Santosh Agrawal, Naveen Bazar, Kawardha, District Kabirdham,
Chhattisgarh
---- Respondent s
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For Applicant : Shri Amrito Das, Advocate. For Respondent No. 1 : Shri Pankaj Agrawal, Advocate.
Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri P. Sam Koshy, Judge Order on Board Per Ajay Kumar Tripathi, Chief Justice 03/08/2018
1. Today, an affidavit on behalf of Respondent No. 1 has been filed wherein it is stated that vide resolution of the Mayor-in-Council dated 01.08.2017, all the ineligible persons who were occupying shops have now been evicted or vacated from the premises. A list has also been annexed alongwith Panchnama dated 21.08.2017.
2. In view of the same, there is substantial compliance of the directions of the Division Bench. The contempt application stands disposed off.
Sd/- Sd/-
(Ajay Kumar Tripathi) (P. Sam Koshy)
CHIEF JUSTICE JUDGE
Amit