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Union of India - Section

Section 115 in Finance Act, 2012

115. Amendment of section 2.

- In section 2 of the Wealth-tax Act, 1957 (27 of 1957). (hereinafter referred to as the Wealth-tax Act), in clause (ea), in sub-clause (i), in item (1), for the words "five lakh rupees", the words "ten lakh rupees" shall be substituted with effect from the 1st day of April, 2013.