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[Cites 0, Cited by 0] [Section 824] [Entire Act]

Bengal Presidency - Subsection

Section 824(b) in Police Regulations, Bengal , 1943

(b)In the case of subordinate officers such leave may be granted by the heads of the offices concerned. [Government of India Order No. A. 1118-1 (A.G.A.F.) and Bengal Government Memorandum No. 447 P.L., dated 16th February, 1921].