Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Sterlite Opticals Technologies Ltd. vs Commissioner Of Customs & Central ... on 6 April, 2017

Bench: Dipak Misra, Mohan M. Shantanagoudar

     ITEM NO.108                                COURT NO.2                 SECTION IIIB

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

                                        Civil Appeal No.2869/2007


     STERLITE OPTICALS TECHNOLOGIES LTD.                                 Appellant(s)

                                                    VERSUS

     COMMISSIONER OF CUSTOMS & CENTRAL EXCISE                            Respondent(s)

     (With appln. (s) for vacating stay and vacating stay)


     WITH T.C.(C) No.22/2011


     Date : 06/04/2017 This appeal was called on for hearing today.

     CORAM :
                                 HON'BLE MR. JUSTICE DIPAK MISRA
                                 HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


     For Appellant(s)                 Mr.   S.K. Bagaria, Sr. Adv.
                                      Mr.   Rohan P. shah, Adv.
                                      Mr.   Alok Yadav, Adv.
                                      Mr.   Praveen Kumar, AOR

                                      Mr. B. Krishna Prasad, AOR

     For Respondent(s)                Mr.   K. Radhakrishnan, Sr. Adv.
                                      Mr.   A.K. Panda, Sr. Adv.
                                      Ms.   Nisha Bagchi, Adv.
                                      Mr.   Arijit Prasad, Adv.
                                      Mr.   B. Krishna Prasad, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Let this matter be listed on 11th April, 2017 as Item No.101 in the List.


Signature Not Verified

Digitally signed by
CHETAN KUMAR
Date: 2017.04.06
18:02:58 IST
Reason:                       (Chetan Kumar)                         (Madhu Narula)
                               Court Master                           Court Master