Supreme Court - Daily Orders
Sterlite Opticals Technologies Ltd. vs Commissioner Of Customs & Central ... on 6 April, 2017
Bench: Dipak Misra, Mohan M. Shantanagoudar
ITEM NO.108 COURT NO.2 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.2869/2007
STERLITE OPTICALS TECHNOLOGIES LTD. Appellant(s)
VERSUS
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Respondent(s)
(With appln. (s) for vacating stay and vacating stay)
WITH T.C.(C) No.22/2011
Date : 06/04/2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Appellant(s) Mr. S.K. Bagaria, Sr. Adv.
Mr. Rohan P. shah, Adv.
Mr. Alok Yadav, Adv.
Mr. Praveen Kumar, AOR
Mr. B. Krishna Prasad, AOR
For Respondent(s) Mr. K. Radhakrishnan, Sr. Adv.
Mr. A.K. Panda, Sr. Adv.
Ms. Nisha Bagchi, Adv.
Mr. Arijit Prasad, Adv.
Mr. B. Krishna Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let this matter be listed on 11th April, 2017 as Item No.101 in the List.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2017.04.06 18:02:58 IST Reason: (Chetan Kumar) (Madhu Narula) Court Master Court Master