Himachal Pradesh High Court
Neemo Devi vs . State Of H.P. & Ors. on 20 October, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Neemo Devi vs. State of H.P. & Ors.
.
Ex. Pet. No. 334 of 2023.
20.10.2023 Present: Mr. Suneel Awasthi, Advocate, for the petitioner.
Mr. Gautam Sood, Ms. Priyanka Chauhan, and Mr. Rahul Thakur, of Deputy Advocates General, for the respondents-State.
Mr. Chitranjan Sharma, Advocate, for respondent No.3.
rt Notice. Mr. Gautam Sood, learned Deputy Advocate General, appears and waives service of notice on behalf of respondents No.1 and 2 and Mr. Chitranjan Sharma, Advocate, waives service of notice on behalf of respondent No.3.
Compliance affidavit be filed on or before the next date.
List on 1st December, 2023.
(Satyen Vaidya) Judge 20th October, 2023.
(jai) ::: Downloaded on - 20/10/2023 20:46:00 :::CIS