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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(1) in The Jammu and Kashmir Pharmacy Act, 2011

(1)The Council shall, as soon as may be, constitute an Executive Committee consisting of the President (who shall be Chairman of the Executive Committee) and Vice-President, ex-officio, and [there] [Substituted by Act XVII of 1961 for 'five'.] other members elected by the Council firm amongst its members.