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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Tamilnadu - Subsection

Section 74(2)(a) in Tamil Nadu Maritime Board Act, 1995

(a)be deposited in the State Bank of India or in any corresponding new bank as defined in clause (d) of section 2 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 (Central Act 5 of 1970) as the Board may decide, or