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Supreme Court - Daily Orders

Dr. Abraham Kuruvilla vs Sree Chitra Tirunal Institute Of ... on 14 October, 2019

     ITEM NO.1                          REGISTRAR COURT. 1               SECTION XI-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

                           SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22561/2019

     DR. ABRAHAM KURUVILLA                                              Petitioner(s)

                                                    VERSUS

     SREE CHITRA TIRUNAL INSTITUTE OF MEDICAL SCIENCES AND TECHNOLOGY
     (SCTIMST) & ORS.Respondent(s)

     (FOR ADMISSION and IA No.148495/2019-CONDONATION OF DELAY IN
     REFILING )

     Date : 14-10-2019 This petition was called on for hearing today.



     For Petitioner(s)
                                        Ms. Resmitha R. Chandran, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay in refiling is condoned. Process as per rules.

ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by HEMA JOSHI Date: 2019.10.16 17:45:29 IST Reason: