Supreme Court - Daily Orders
Dr. Abraham Kuruvilla vs Sree Chitra Tirunal Institute Of ... on 14 October, 2019
ITEM NO.1 REGISTRAR COURT. 1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22561/2019
DR. ABRAHAM KURUVILLA Petitioner(s)
VERSUS
SREE CHITRA TIRUNAL INSTITUTE OF MEDICAL SCIENCES AND TECHNOLOGY
(SCTIMST) & ORS.Respondent(s)
(FOR ADMISSION and IA No.148495/2019-CONDONATION OF DELAY IN
REFILING )
Date : 14-10-2019 This petition was called on for hearing today.
For Petitioner(s)
Ms. Resmitha R. Chandran, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling is condoned. Process as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by HEMA JOSHI Date: 2019.10.16 17:45:29 IST Reason: