Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(5) in The Rajasthan Brewery Rules, 1972

(5)The Excise Commissioner shall make the refund as soon as the District Excise Officer of the charge furnishes certificate in Form R.B. 14 that the beer has been (i) destroyed in his presence, or (ii) turned into vinegar.