Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 43 in The Jammu and Kashmir, Registration of Tourist Trade Act, 1978

43. Publication of list of persons removed from the register.

- The prescribed authority shall from time to time publish in the Government Gazette and in such other manner as it deem fit, the names and addresses of the persons and of the hotels whose names, have been removed from the register and who have been refused registration under this Act.