Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Sikkim - Subsection

Section 48(3) in Vinayaka Missions Sikkim University Act, 2008

(3)The manner of winding up of the University would be such as may be prescribed in this behalf :Provided that no such action will be initiated without affording a reasonable opportunity to show cause to the Sponsor.