Calcutta High Court
Alom Extrusion Limited & Anr vs Deputy Commissioner on 15 June, 2018
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
GA 989 of 2018
with
WP 270 of 2017
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ALOM EXTRUSION LIMITED & ANR
Versus
DEPUTY COMMISSIONER, CENTRAL EXCISE AND ORS
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 15th June, 2018.
Appearance:
Mr. Ayan Boral, Adv.
Ms. N, Adhya, Adv.
Ms. D. Tiwary, Adv.
The Court : Affidavit of service filed in Court today be kept with the record.
The same is not paginated.
GA No. 989 of 2018 will go out of the list.
(DEBANGSU BASAK, J.) S.Bag