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Calcutta High Court

Alom Extrusion Limited & Anr vs Deputy Commissioner on 15 June, 2018

Author: Debangsu Basak

Bench: Debangsu Basak

                                   ORDER SHEET
                                   GA 989 of 2018
                                        with
                                   WP 270 of 2017
                         IN THE HIGH COURT AT CALCUTTA
                           Constitutional Writ Jurisdiction
                                  ORIGINAL SIDE


                      ALOM EXTRUSION LIMITED & ANR
                                Versus
              DEPUTY COMMISSIONER, CENTRAL EXCISE AND ORS



  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date : 15th June, 2018.

Appearance:

Mr. Ayan Boral, Adv.
Ms. N, Adhya, Adv.
Ms. D. Tiwary, Adv.
The Court : Affidavit of service filed in Court today be kept with the record.
The same is not paginated.
GA No. 989 of 2018 will go out of the list.
(DEBANGSU BASAK, J.) S.Bag