Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Andhra Pradesh - Subsection Section 55(1) in Andhra Pradesh Electricity Reform Act, 1998 (1)The State Government may by notification make rules to carry out its functions under the provisions of the Act.
