Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 60 in The Patents (Amendment) Act, 2002 60. Amendment of section 141.- In section 141 of the principal Act, in sub- section 1, the words,'' whether made before or after the commencement of this Act,'' shall be omitted.
