Section 10 in The Orissa Caste Certificate (for Scheduled Castes and Scheduled Tribes) Rules, 1980
10. Repeal.
- These rules supersedes all previous instructions on the subject.Annexure IForm of Caste CertificatesThis is to certify that Shri/Smt./Kumari..................... Son/daughter of............... Village/town................... in the district..........................of the State belongs to the........................... Caste/Tribe* which is, recognised as a Scheduled Caste/Scheduled Tribe or under the Constitution (Scheduled Castes) Order, 1950 or as amended by the Scheduled Castes and Scheduled Tribes (Amendment) Orders Act, 1976.
