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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2)(c) in The Orissa Public Libraries Act, 2001

(c)the term of office of the Council procedure to be followed by it and the manner of filing casual vacancies therein under Subsection (3) of Section 3;