Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Himachal Pradesh - Subsection Section 44(2) in Himachal Pradesh Societies Registration Act, 2006 (2)A Society dissolved under this section shall file with the Registrar a full report showing as to how the property has been disposed of.
