Bombay High Court
Jotun India Pvt. Ltd vs The Union Of India And Ors on 24 February, 2020
Author: M.S.Karnik
Bench: Nitin Jamdar, M.S.Karnik
1 41 WP 12691-2019.doc
Sequeira
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 12691 OF 2019
Jotun India Private Limited .. Petitioner
Vs
The Union of India and others .. Respondents
Mr.Nitin Shah a/w Ms.Neha Thakur a/w Mr.Jas Sanghavi i/b PDS
Legal, for the Petitioner.
Ms.Shruti Vyas, 'B' Panel 'Counsel', for Respondent Nos.2 to 4.
CORAM : NITIN JAMDAR &
M.S.KARNIK , JJ.
Date : 24 February 2020. P.C. :
The learned Additional Government Pleader seeks time to file reply. Stand over to 23 March 2020. Copy of the reply be furnished to the Petitioner in advance.
M.S.KARNIK, J. NITIN JAMDAR, J.Digitally signed by Maria
Maria Luiza Luiza Sequeira Sequeira Date: 2020.02.27 12:10:08 +0530