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Bombay High Court

Jotun India Pvt. Ltd vs The Union Of India And Ors on 24 February, 2020

Author: M.S.Karnik

Bench: Nitin Jamdar, M.S.Karnik

                                                                             1                41 WP 12691-2019.doc


                                          Sequeira

                                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                            CIVIL APPELLATE JURISDICTION


                                                          WRIT PETITION NO. 12691 OF 2019


                                          Jotun India Private Limited               .. Petitioner
                                                Vs
                                          The Union of India and others             .. Respondents


                                          Mr.Nitin Shah a/w Ms.Neha Thakur a/w Mr.Jas Sanghavi i/b PDS
                                          Legal, for the Petitioner.
                                          Ms.Shruti Vyas, 'B' Panel 'Counsel', for Respondent Nos.2 to 4.


                                                                         CORAM : NITIN JAMDAR &
                                                                                 M.S.KARNIK , JJ.

Date : 24 February 2020. P.C. :

The learned Additional Government Pleader seeks time to file reply. Stand over to 23 March 2020. Copy of the reply be furnished to the Petitioner in advance.
M.S.KARNIK, J. NITIN JAMDAR, J.
Digitally signed by Maria
Maria Luiza Luiza Sequeira Sequeira Date: 2020.02.27 12:10:08 +0530