Section 4(c) in Karnataka Improvement Boards Act, 1976
(c)the Executive Engineer of the division;(cc)[ two persons, of whom one shall be a woman and one shall be a person belonging to the Scheduled Castes or the Scheduled Tribes, who shall be appointed by the Government;] [Inserted by Act 68 of 1976 w.e.f. 1.12.1976.]
