48. Existing Affiliated Colleges to Constitute Local Managing Committees or Advisory Committees.
- Every college, which was an affiliated college before the commencement of this Act, and which is deemed to be affiliated to the University under this Act, shall, also constitute, within a period of six months from such commencement, a local managing committee or an advisory committee for the college as required by clause (b) or (c), as the case may be, of sub-section (3) of section 43.
