Section 74(2)(b) in The Trade And Merchandise Marks Act, 1958

[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(2)(b) in The Trade And Merchandise Marks Act, 1958

(b)the count of the yarn contained in the bundle and in the case of thread each unit is conspicuously marked with the lengthy or weight of thread in the unit and in such other manner as may be required by the said rules; and

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Union of India - Subsection

Section 74(2)(b) in The Trade And Merchandise Marks Act, 1958