Kerala High Court
M.P.Tajunnissa vs Kfc Ltd on 3 April, 2008
Author: C.N.Ramachandran Nair
Bench: C.N.Ramachandran Nair
IN THE HIGH COURT OF KERALA AT ERNAKULAM
OP.No. 8572 of 1999(U)
1. M.P.TAJUNNISSA
... Petitioner
Vs
1. KFC LTD.
... Respondent
For Petitioner :SRI.M.P.M.ASLAM
For Respondent :STANDING COUNCIL -K.F.C.
The Hon'ble MR. Justice C.N.RAMACHANDRAN NAIR
Dated :03/04/2008
O R D E R
C.N. RAMACHANDRAN NAIR, J.
--------------------------------------------
O.P. NO. 8572 OF 1999
-------------------------------------------- Dated this the 3rd day of April, 2008 JUDGMENT Since liability is settled in terms of the OTS scheme, O.P. is closed as petitioner has no further grievance.
(C.N. RAMACHANDRAN NAIR) Judge kk 2