Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002 21. Code of conduct .-Every insurance broker shall abide by the Code of Conduct as specified in Schedule III.
