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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(2)(d) in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976

(d)no extraneous matter, such as water, oil, grease or the like shall be applied on any part of the monument;