Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of West Bengal - Subsection

Section 98(6) in The West Bengal Correctional Services Act, 1992

(6)The manner of constitution of a Prisoners’ Panchayat, the duties and functions of the Panchayat, the duration of the Panchayat, and the duties and functions of the officers of the correctional home in relation to the Panchayat shall be such as may be prescribed.