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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(10)(a) in The Mizo District (Forest) Act, 1955

(a)the following whether found in or brought from a forest or not, that is to say, timber, charcoal, caoutchouc, catechu wood oil, resin, natural varnish, bark, lac and myrabolams, and