Supreme Court - Daily Orders
Laxmanbhai Naranbhai Sindhav vs Gujarat State Electricity Corporation ... on 29 October, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
ITEM NO.13 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15484/2018
(Arising out of impugned final judgment and order dated 09-01-2018
in CA No. 16388/2017 in LPA No. 2299/2017 in SCA No. 10674/2011
with LPA (Stamp Number) No. 2299 of 2017 in SCA No. 10674/2011
passed by the High Court Of Gujarat At Ahmedabad)
LAXMANBHAI NARANBHAI SINDHAV Petitioner(s)
VERSUS
GUJARAT STATE ELECTRICITY CORPORATION LTD. & ORS. Respondent(s)
(FOR I.R. and IA No.142999/2018-CONDONATION OF DELAY IN FILING and
IA No.143003/2018-EXEMPTION FROM FILING O.T. and IA No.143001/2018-
CONDONATION OF DELAY IN REFILING )
Date : 29-10-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Hemal Kiritkumar Sheth, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending applications are disposed of.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.10.30 10:03:35 IST Reason: