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State of Uttar Pradesh - Section

Section 39 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

39.

If on scrutiny, the petition is accepted or in case any order of refusal is rectified by the Secretary or by the Chairman or the Member of the Commission designated for the purpose, the petition shall be duly registered and given a number in the manner as per practice followed by the Commission.