Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Bihar - Subsection Section 53(2) in Bihar Minor Mineral Rules, 2017 (2)The State Government may also specify the size and nature of vehicle/transport to be used for transporting any minor mineral from its source of excavation/production to the warehouse of the Corporation and to the Retail licensee.
