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State of Maharashtra - Section

Section 122 in Maharashtra Cinemas (Regulation) Rules, 1966

122. Overcrowding prohibited.

- No licensee shall admit to any part of the auditorium a greater number of persons than the maximum number authorised in the licence to be accommodated in such part [and in the case of a drive-in-cinema, no licensee shall adroit a greater number of motor cars than the maximum number authorised in the licence of such cinema] [Inserted, by G. N. of 12.3.1973.].In order to ensure that this maximum is not exceeded, and more particularly to facilitate checking by the Police at any time the licensee shall issue tickets bearing serial numbers and the date and the number of the performance on the foils and counterfoils. After each performance the ticket books shall be marked "closed" on the last counterfoil issued.