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[Cites 0, Cited by 0] [Section 214(2)] [Section 214] [Entire Act]

State of Gujarat - Subsection

Section 214(2)(t) in The Bombay Land Revenue Code, 1879

(t)the manner in which and the places at which the notice inviting objections to the settlement proposals shall be published under sub-section (2) of section 117J;