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Bombay High Court

Premji Shambhu Gala Through Poa ... vs Municipal Corporation Of Greater ... on 13 June, 2022

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

                                                                                                               civil

                                                                                                                                                              Judgement
Sr. No                Case No                                Party                                  Advocate                           Coram                  Reserved on
         WP/8298/2012                     M/S. HARSHA WHEEL MOVERS PVT. LTD.            JAHAN-ARA A. SARKHOT
         (Civil)                          V/s                                           V/s
  1      HCBM010306912012                 KOLHAPUR MUNICIPAL COUNCIL                    ANIKET U NIKAM                 HON'BLE SHRI JUSTICE A.A. SAYED       04/05/2017
                                          THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
         WP/5452/1997                     and ORS.                                      S S PATWARDHAN
         (Civil)                          V/s                                           V/s
  2      HCBM010244091997                 SHRI RAVINDRA GANPATRAO JADHAV and ORS.       SHRI N.V. BANDIWADEKAR         HON'BLE SHRI JUSTICE A.A. SAYED       04/05/2017
                                          THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
         WP/5452/1997                     and ORS.                                      S S PATWARDHAN
         (Civil)                          V/s                                           V/s
  3      HCBM010244091997                 SHRI RAVINDRA GANPATRAO JADHAV and ORS.       SHRI N.V. BANDIWADEKAR         HON'BLE SHRI JUSTICE A.A. SAYED       04/05/2017
                                          THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
         WP/5453/1997                     and ORS.                                      S S PATWARDHAN
         (Civil)                          V/s                                           V/s
  4      HCBM010244071997                 SMT. MANGALA RAMCHANDRA PATIL and ORS.        THE ADDL.GOVT.PLEADER          HON'BLE SHRI JUSTICE A.A. SAYED       04/05/2017
                                                                                        GAGRATS
         FERA/12/2011                     THOMAS COOK (INDIA) LTD                       V/s
         (Civil)                          V/s                                           MS. SOMA SINGH FOR             HON'BLE SHRI JUSTICE J.P. DEVADHAR
  5      HCBM010153652011                 THE SPEICAL DIRECTOR OF ENFORCEMENT and ORS   RESPONDENT                     HON'BLE SHRI JUSTICE A.A. SAYED       05/05/2011

KU MADHAVI MADHUKAR SUTAR V/s WP/8117/2015 STATE OF MAHARASHTRA THROUGH ITS (Civil) DEPARTMENT AT SOCIAL JUSTICE AND VRUSHALI L MAINDAD HON'BLE SHRI JUSTICE ANOOP V. MOHTA 6 HCBM010329162015 EMPOWERMENT AND ORS V/s HON'BLE SHRI JUSTICE A.A. SAYED 30/11/2015 DEV GAJANAN HERAMB AND ORS. AMIT B BORKAR WP/5375/2016 V/s V/s (Civil) THE COMMISSIONER AND REGISTRAR, CO- GOVERNMENT PLEADER WRIT HON'BLE SHRI JUSTICE ANOOP V. MOHTA 7 HCBM010200512016 OPERATION AND ANR. CELL HON'BLE SHRI JUSTICE A.A. SAYED 06/05/2016 WP/5859/2008 PRERNA APAG SEVA SANGHATANA MR. P.V.BARDE (Civil) V/s V/s HON'BLE SHRI JUSTICE A.S. OKA 8 HCBM010418382007 STATE OF MAHARASHTRA and OTHERS G.P.FOR R.3 HON'BLE SHRI JUSTICE A.A. SAYED 11/08/2016 ARTICLE IN MUMBAI MIRROR-24/08/2010 RESCUE PIL/182/2010 SHAM V/s (Civil) V/s GOVERNMENT PLEADER FOR R. NO. HON'BLE SHRI JUSTICE A.S. OKA 9 HCBM010330082010 THE STATE OF MAHARASHTRA 1 HON'BLE SHRI JUSTICE A.A. SAYED 19/09/2016 NAVI MUMBAI ENVIRONMENT PRESERVATION SOCIETY AND ANR MR. VINOD KUMAR PUNSHI (IN PIL/218/2013 V/s PERSON) (Civil) MINISTRY OF ENVIRONMENT, THROUGH V/s HON'BLE SHRI JUSTICE A.S. OKA 10 HCBM010358702013 SECRETARY, DEPT OF ENVIRONMENT AND ORS SANDEEP VISHNUPANT MARNE HON'BLE SHRI JUSTICE A.A. SAYED 26/10/2016 MAHARASHTRA STATE DISTRICT CONSUMER FORUM MEMBERS ASSOCIATION THRU. PRADEEP S/O RAMCHANDRAO PATIL CP/234/2017 V/s (Civil) THE STATE OF MAHARASHTRA THRU. PRINCIPAL P.R. PATIL - PARTY IN PERSON HON'BLE SHRI JUSTICE A.S. OKA 11 HCBM010327272016 SECRETARY SHRI SWADHIN KSHATRIYA AND ORS V/s HON'BLE SHRI JUSTICE A.A. SAYED 26/10/2016 FCA/150/2008 CHRISTINE LAZARUS MENEZES SHRI. D.R. SHAH (Civil) V/s V/s HON'BLE SHRI JUSTICE A.S. OKA 12 HCBM010240402008 LAZARUS PETER MENEZES SMT. PRABHA BADADARE FOR R 1 HON'BLE SHRI JUSTICE A.A. SAYED 27/10/2016 WP/7143/2013 SHRI. SURESH SHAMRAO KAMBLE SUGANDH B. DESHMUKH (Civil) V/s V/s HON'BLE SHRI JUSTICE A.S. OKA 13 HCBM010181562013 STATE OF MAHARASHTRA GOVERNMENT PLEADER HON'BLE SHRI JUSTICE A.A. SAYED 27/10/2016 PIL/7/2011 THE HIGH COURT OF BOMBAY SANDEEP K SHINDE (Civil) V/s V/s HON'BLE SHRI JUSTICE A.S. OKA 14 HCBM010021762011 THE CHIEF SECRETARY AND ORS GOVERNMENT PLEADER HON'BLE SHRI JUSTICE A.A. SAYED 26/10/2016 MAHARASHTRA STATE DISTRICT CONSUMER FORUM MEMBERS ASSOCIATION THRU. PRADEEP S/O RAMCHANDRAO PATIL CP/234/2017 V/s (Civil) THE STATE OF MAHARASHTRA THRU. PRINCIPAL P.R. PATIL - PARTY IN PERSON HON'BLE SHRI JUSTICE A.S. OKA 15 HCBM010327272016 SECRETARY SHRI SWADHIN KSHATRIYA AND ORS V/s HON'BLE SHRI JUSTICE A.A. SAYED 26/10/2016 Page 1 ::: Uploaded on - 29/06/2022 ::: Downloaded on - 26/12/2022 14:18:45 ::: civil MAHARASHTRA STATE DISTRICT CONSUMER FORUM MEMBERS ASSOCIATION THRU. PRADEEP S/O RAMCHANDRAO PATIL CP/234/2017 V/s (Civil) THE STATE OF MAHARASHTRA THRU. PRINCIPAL P.R. PATIL - PARTY IN PERSON HON'BLE SHRI JUSTICE A.S. OKA 16 HCBM010327272016 SECRETARY SHRI SWADHIN KSHATRIYA AND ORS V/s HON'BLE SHRI JUSTICE A.A. SAYED 26/10/2016 WP/2231/2003 THE GENERAL SEC-BAL SANSKAR KENDRA SMT. GEETA P. MULEKAR (Civil) V/s V/s 17 HCBM010235802003 SHANTA ANIL SUTAR and ANR. SHRI.S.G.KUDLE HON'BLE SHRI JUSTICE A.A. SAYED 24/11/2016 SIRCHINTNIS NASHIK DISTRICT MARATHA VIDYA WP/965/2002 PRA.and AN SHRI.K.Y.MANDLIK (Civil) V/s V/s 18 HCBM010206832002 SHRI.ARUN PUNJAJI MORE PREETI B. WALIMBE HON'BLE SHRI JUSTICE A.A. SAYED 22/12/2016 WP/4267/2003 RAMCHANDRA UTTAM DHAVALE SHRI. N.V.BANDIWADEKAR (Civil) V/s V/s 19 HCBM010202822003 PADMA SHAMRAO PATIL and ORS. SHRI. C. G. GAVNEKAR HON'BLE SHRI JUSTICE A.A. SAYED 23/01/2017 MR. S.G. DESHMUKH AO/197/2009 SIDRAYA BABURAO PATIL AND ORS V/s (Civil) V/s MR. TEJPAL S. INGALE FOR R.NO. 2 20 HCBM010005562009 JAYRAM SHRIPATI PATIL AND ORS AND 3 HON'BLE SHRI JUSTICE A.A. SAYED 30/01/2017 ARP/78/2016 M/S. ANURAG FILMS (Civil) V/s T D DESHMUKH 21 HCBM010104132016 M/S. BRAHMANDANAYAK MOVIES V/s HON'BLE SHRI JUSTICE A.A. SAYED 14/02/2017 NASHIK ZILLA MARATHA VIDYA PRASARAK SAMAJ WP/6368/2000 and ANR. SHRI K.Y. MANDLIK (Civil) V/s V/s 22 HCBM010262122000 SHRI RAMCHANDRA KRISHNA PAWAR and ANR. DEVYANI KULKARNI HON'BLE SHRI JUSTICE A.A. SAYED 01/03/2017 WP/3290/2002 ABHINAV SHETKARI SHIKSHAN MANDAL AND ANR. SHRI. DILIP BODAKE (Civil) V/s V/s 23 HCBM010166692002 MADHUKAR EKNATH AHIRE AND ANR. SARNATH SARIPUTTA PRAMOD HON'BLE SHRI JUSTICE A.A. SAYED 01/03/2017 WP/5906/2003 DARUWALA EDUCATION SOC. and ANR. SHRI.A.M.JOSHI (Civil) V/s V/s 24 HCBM010244402003 THE STATE OF MAHARASHTRA and ORS. SHIRISH VANKATESH PITRE HON'BLE SHRI JUSTICE A.A. SAYED 01/03/2017 WP/4948/2002 SUBHASH PRALHAD HONRAO SHRI. M.P.VASHI (Civil) V/s V/s 25 HCBM010146012002 KASHI VISHWANATH SHIKSHAN SANSTHA SHRI S.V. PITRE HON'BLE SHRI JUSTICE A.A. SAYED 01/03/2017 ANJUMAN-E-ITTEHAD-O-TARQQI TRUST and ANR.

     WP/7092/2002                     V/s                                          SHRI.S.A.SAWANT
     (Civil)                          GULNAZ BANO DOST MOHAMMAD KHAN PATHAN        V/s
26   HCBM010111242002                 and ORS.                                     NITIN SOPAN PARKHE              HON'BLE SHRI JUSTICE A.A. SAYED    02/03/2017

     WP/7097/2002                     ANJUMAN-E-ITTEHAD-O-TARQQI TRUST and ANR.    SHRI.S.A.SAWANT
     (Civil)                          V/s                                          V/s
27   HCBM010111262002                 JABEEN BANO KHWAJA MIYAN INAMDAR and ORS,.   NITIN SOPAN PARKHE              HON'BLE SHRI JUSTICE A.A. SAYED    02/03/2017
     WP/2432/2002                     DR.(MRS.GEETA TONWAR                         SHRI.M.P.VASHI and ASSOCIAT
     (Civil)                          V/s                                          V/s
28   HCBM010197782002                 S.B.SOMANI and ORS.                          SHRI. PIYUSH SHAH               HON'BLE SHRI JUSTICE A.A. SAYED    09/03/2017
                                      GORAKH LAXMAN GHULE
     WP/3200/2002                     V/s                                          SHRI. SUREL S.SHAH
     (Civil)                          SAHYADRI SHIKSHAN PRASARAK MANDAL AND        V/s
29   HCBM010166662002                 ORS.                                         S. G. KUDLE AND M.S.S. KUDLE    HON'BLE SHRI JUSTICE A.A. SAYED    10/03/2017
                                      GORAKH LAXMAN GHULE
     WP/3200/2002                     V/s                                          SHRI. SUREL S.SHAH
     (Civil)                          SAHYADRI SHIKSHAN PRASARAK MANDAL AND        V/s
30   HCBM010166662002                 ORS.                                         S. G. KUDLE AND M.S.S. KUDLE    HON'BLE SHRI JUSTICE A.A. SAYED    16/03/2017
     WP/2336/2000                     PANHALA EDUCATION SOCIETY AND ANR.           SMT.SHAKUNTALA A.MUDBIDRI
     (Civil)                          V/s                                          V/s
31   HCBM010304762000                 RAJARAM LAXMAN KOLI AND ORS.                 MACHHINDRA APPAJI PATIL         HON'BLE SHRI JUSTICE A.A. SAYED    22/12/2016
                                      MAHARASHTRA CRICKET ASSOCIATION THR. MR.
     ARA/25/2017                      RIYAZ BAGBAN
     (Civil)                          V/s                                          SUKAND RAVINDRA KULKARNI
32   HCBM010090362017                 SHAPOORJI PALLONJI AND CO. PVT. LTD.         V/s                             HON'BLE SHRI JUSTICE A.A. SAYED    03/05/2017

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                                                                                                                 civil

     WP/4161/2003                     ANIL TULSHIRAM INGLE                            SONALI HUMANE
     (Civil)                          V/s                                             V/s
33   HCBM010131602002                 SHISHU VIKAS SANSTHA and ORS.                   SHRI.A.A.GARGE                    HON'BLE SHRI JUSTICE A.A. SAYED      04/05/2017
                                                                                      PRADEEP HAVNUR AND J A
                                                                                      SARKHOT
     ARA/9/2012                       M/S HARSHA WHEEL MOVERS PVT LTD                 V/s
     (Civil)                          V/s                                             ANIKET U. NIKAM FOR
34   HCBM010015632012                 KOLHAPUR MUNICIPAL COUNCIL                      RESPONDENT                        HON'BLE SHRI JUSTICE A.A. SAYED      04/05/2017
                                      THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
     WP/5453/1997                     and ORS.                                        S S PATWARDHAN
     (Civil)                          V/s                                             V/s
35   HCBM010244071997                 SMT. MANGALA RAMCHANDRA PATIL and ORS.          THE ADDL.GOVT.PLEADER             HON'BLE SHRI JUSTICE A.A. SAYED      04/05/2017
                                      THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
     WP/5454/1997                     and ORS.                                        S. S. PATWARDHAN
     (Civil)                          V/s                                             V/s
36   HCBM010244081997                 SHRI KANIP PIRAJI POL and ORS.                  AGP FOR R.NOS. 2 and 3            HON'BLE SHRI JUSTICE A.A. SAYED      04/05/2017
                                      THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
     WP/5454/1997                     and ORS.                                        S. S. PATWARDHAN
     (Civil)                          V/s                                             V/s
37   HCBM010244081997                 SHRI KANIP PIRAJI POL and ORS.                  AGP FOR R.NOS. 2 and 3            HON'BLE SHRI JUSTICE A.A. SAYED      04/05/2017
                                      THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
     WP/5455/1997                     and ORS.                                        S S PATWARDHAN
     (Civil)                          V/s                                             V/s
38   HCBM010244101997                 SHRI AVINASH VITTHAL GOSAVI and ORS.            THE ADDL.GOVT.PLEADER             HON'BLE SHRI JUSTICE A.A. SAYED      04/05/2017
                                      THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
     WP/5455/1997                     and ORS.                                        S S PATWARDHAN
     (Civil)                          V/s                                             V/s
39   HCBM010244101997                 SHRI AVINASH VITTHAL GOSAVI and ORS.            THE ADDL.GOVT.PLEADER             HON'BLE SHRI JUSTICE A.A. SAYED      04/05/2017
                                      J.M. GAMARE
     WP/272/2004                      V/s                                             SHRI. KETAN A. CHOTHANI
     (Civil)                          THE CITY and INDUSTRIAL DEVELOPMENT COR. OF     V/s                               HON'BLE SHRI JUSTICE A.A. SAYED
40   HCBM010034692004                 MAH.LTD.                                        SHRI.G.S.HEGDE                    HON'BLE SHRI JUSTICE M. S. KARNIK    06/06/2017

     WP/6404/2003                     SAROJ RASILAL DAVE                              SHRI. P. J. THORAT
     (Civil)                          V/s                                             V/s                          HON'BLE SHRI JUSTICE A.A. SAYED
41   HCBM010214532003                 STATE OF MAHARASHTRA and ORS.                   ASHWIN ANKHAD and ASSOCIATES HON'BLE SHRI JUSTICE M. S. KARNIK         07/06/2017

                                                                                      SEEMA SARNAIK AND AMEYA
     FCA/89/2009                      AJAY RAMRAO CHAVAN                              TAMHANE
     (Civil)                          V/s                                             V/s                           HON'BLE SHRI JUSTICE A.A. SAYED
42   HCBM010171642009                 SAMPADA AJAY CHAVAN                             SHRI. UDAY P.WARUNJIKAR FOR R HON'BLE SHRI JUSTICE MANISH PITALE       06/10/2017
                                                                                      M/S. GAGRATS
     FA/2309/2008                     KIRLOSKAR PNEUMATIC CO LTD.                     V/s
     (Civil)                          V/s                                             SHRI.ROHIT SHETTY (VP FILED       HON'BLE SHRI JUSTICE A.A. SAYED
43   HCBM010397072008                 MORDIPON FIBERS CO. (DIV. OF M/S.MODIPON LTD.   BEFORE ADMISSION)                 HON'BLE SHRI JUSTICE MANISH PITALE   10/10/2017
                                                                                      M/S. GAGRATS
     FA/2310/2008                     KIRLOSKAR PNEUMATIC CO. LTD.                    V/s
     (Civil)                          V/s                                             SHRI. ROHIT SHETTY FOR            HON'BLE SHRI JUSTICE A.A. SAYED
44   HCBM010397022008                 MODIPON LTD.                                    RESPONDENTS(VP BEFORE ADM.)       HON'BLE SHRI JUSTICE MANISH PITALE   10/10/2017
                                      MAHARASHTRA STATE ELECTIRCITY BOARD             MS. A.R.S.BAXI
     FA/1212/2008                     V/s                                             V/s
     (Civil)                          M/S.ARKAY INDUSTRIES @ SHREE MAHAGANESH         REPSONDENT NO. 1 TO 3 SERVED      HON'BLE SHRI JUSTICE A.A. SAYED
45   HCBM010153262008                 TEXPRO LTD                                      THROUGH AFFIDAVIT.                HON'BLE SHRI JUSTICE MANISH PITALE   13/10/2017
                                                                                      ASHOK BHARAT TAJANE
     SA/158/2014                      SMT. LEELA RAMKRUSHNA KUBER                     V/s
     (Civil)                          V/s                                             WAKANKAR SIDDHARTH
46   HCBM010005322014                 SHRI. MANOHAR GANGADHAR ADKAR                   CHANDRASHEKHAR                    HON'BLE SHRI JUSTICE A.A. SAYED      30/10/2017
                                                                                      SHRI VIJAY PATIL
     SA/13/1994                       SHRI NIVRUTTI PANDURANG NALE                    V/s
     (Civil)                          V/s                                             REST OF THE RESPONDENTS ARE
47   HCBM010241741994                 SHRI UTTAM GANU NALE AND OTHERS                 SERVED.                           HON'BLE SHRI JUSTICE A.A. SAYED      16/11/2017




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                                                                                                             civil

                                                                                   AMOL GATNE
     SA/523/2017                      COLONEL VINOD MARWAHA                        V/s
     (Civil)                          V/s                                          SHRI JAYDEEP DEO, FOR
48   HCBM010265562017                 SHRI.VINAYAKUMAR KESHAVPRASAD TIWARI         RESPONDENT NO.1                  HON'BLE SHRI JUSTICE A.A. SAYED       22/11/2017

SHRI. RAJESH RAVJI MAHAR @ KAMBLE AND ORS. RAJESH P KHOBRAGADE WP/4063/2018 V/s V/s (Civil) THE STATE OF MAHARASHTRA, THROUGH GOVERNMENT PLEADER WRIT HON'BLE SHRI JUSTICE A.A. SAYED 49 HCBM010259052017 SECRETARY AND ORS. CELL HON'BLE SHRI JUSTICE S.C. GUPTE 06/09/2018 FCA/215/2008 SHAILENDRA MADHUKAR BHALERAO MR. PRASHANT S. BHAVAKE (Civil) V/s V/s HON'BLE SHRI JUSTICE A.A. SAYED 50 HCBM010383082008 SURUCHI SHAILENDRA BHALERAO SHRI. ASHOK B. TAJANE FOR R HON'BLE SHRI JUSTICE S.C. GUPTE 06/09/2018 PRASHANT BHAVAKE WP/3783/2018 SMT. APARNA MAHESH DWIVEDI AND ORS. V/s (Civil) V/s GOVERNMENT PLEADER WRIT HON'BLE SHRI JUSTICE A.A. SAYED 51 HCBM010471262017 THE STATE OF MAHARASHTRA AND ORS. CELL HON'BLE SHRI JUSTICE K. K. SONAWANE 27/09/2018 DNYANADEO BABAJI SAVANT WP/9859/2015 M/S. POOJA TRADING CORPORATION V/s (Civil) V/s GOVERNMENT PLEADER WRIT HON'BLE SHRI JUSTICE A.A. SAYED 52 HCBM010396602015 THE STATE OF MAHARASHTRA AND ORS. CELL HON'BLE SHRI JUSTICE R. I. CHAGLA 01/02/2019 M/S.CONSULTA JURIS WP/1673/2005 ASSETS RECONSTRUCTION COMPANY (INDIA) LTD. V/s (Civil) V/s SHRI. MANILAL KHER AMBALAL HON'BLE SHRI JUSTICE A.A. SAYED 53 HCBM010089672005 UNION OF INDIA AND ORS., andCO (FOR NO. 6) HON'BLE SHRI JUSTICE R. I. CHAGLA 14/03/2019 SMT. GEETA. P. MULEKAR WP/4387/2007 BHALCHANDRA VASUDEO BHASKARE AND ORS. V/s HON'BLE SHRI JUSTICE A.A. SAYED (Civil) V/s GOVERNMENT PLEADER FOR HON'BLE SMT. JUSTICE ANUJA 54 HCBM010149142007 THE STATE OF MAHARASHTRA AND ANR. R.NOS.1 AND 2 PRABHUDESSAI 05/02/2020 Page 4 ::: Uploaded on - 29/06/2022 ::: Downloaded on - 26/12/2022 14:18:45 :::