Bombay High Court
Premji Shambhu Gala Through Poa ... vs Municipal Corporation Of Greater ... on 13 June, 2022
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
civil
Judgement
Sr. No Case No Party Advocate Coram Reserved on
WP/8298/2012 M/S. HARSHA WHEEL MOVERS PVT. LTD. JAHAN-ARA A. SARKHOT
(Civil) V/s V/s
1 HCBM010306912012 KOLHAPUR MUNICIPAL COUNCIL ANIKET U NIKAM HON'BLE SHRI JUSTICE A.A. SAYED 04/05/2017
THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
WP/5452/1997 and ORS. S S PATWARDHAN
(Civil) V/s V/s
2 HCBM010244091997 SHRI RAVINDRA GANPATRAO JADHAV and ORS. SHRI N.V. BANDIWADEKAR HON'BLE SHRI JUSTICE A.A. SAYED 04/05/2017
THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
WP/5452/1997 and ORS. S S PATWARDHAN
(Civil) V/s V/s
3 HCBM010244091997 SHRI RAVINDRA GANPATRAO JADHAV and ORS. SHRI N.V. BANDIWADEKAR HON'BLE SHRI JUSTICE A.A. SAYED 04/05/2017
THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
WP/5453/1997 and ORS. S S PATWARDHAN
(Civil) V/s V/s
4 HCBM010244071997 SMT. MANGALA RAMCHANDRA PATIL and ORS. THE ADDL.GOVT.PLEADER HON'BLE SHRI JUSTICE A.A. SAYED 04/05/2017
GAGRATS
FERA/12/2011 THOMAS COOK (INDIA) LTD V/s
(Civil) V/s MS. SOMA SINGH FOR HON'BLE SHRI JUSTICE J.P. DEVADHAR
5 HCBM010153652011 THE SPEICAL DIRECTOR OF ENFORCEMENT and ORS RESPONDENT HON'BLE SHRI JUSTICE A.A. SAYED 05/05/2011
KU MADHAVI MADHUKAR SUTAR V/s WP/8117/2015 STATE OF MAHARASHTRA THROUGH ITS (Civil) DEPARTMENT AT SOCIAL JUSTICE AND VRUSHALI L MAINDAD HON'BLE SHRI JUSTICE ANOOP V. MOHTA 6 HCBM010329162015 EMPOWERMENT AND ORS V/s HON'BLE SHRI JUSTICE A.A. SAYED 30/11/2015 DEV GAJANAN HERAMB AND ORS. AMIT B BORKAR WP/5375/2016 V/s V/s (Civil) THE COMMISSIONER AND REGISTRAR, CO- GOVERNMENT PLEADER WRIT HON'BLE SHRI JUSTICE ANOOP V. MOHTA 7 HCBM010200512016 OPERATION AND ANR. CELL HON'BLE SHRI JUSTICE A.A. SAYED 06/05/2016 WP/5859/2008 PRERNA APAG SEVA SANGHATANA MR. P.V.BARDE (Civil) V/s V/s HON'BLE SHRI JUSTICE A.S. OKA 8 HCBM010418382007 STATE OF MAHARASHTRA and OTHERS G.P.FOR R.3 HON'BLE SHRI JUSTICE A.A. SAYED 11/08/2016 ARTICLE IN MUMBAI MIRROR-24/08/2010 RESCUE PIL/182/2010 SHAM V/s (Civil) V/s GOVERNMENT PLEADER FOR R. NO. HON'BLE SHRI JUSTICE A.S. OKA 9 HCBM010330082010 THE STATE OF MAHARASHTRA 1 HON'BLE SHRI JUSTICE A.A. SAYED 19/09/2016 NAVI MUMBAI ENVIRONMENT PRESERVATION SOCIETY AND ANR MR. VINOD KUMAR PUNSHI (IN PIL/218/2013 V/s PERSON) (Civil) MINISTRY OF ENVIRONMENT, THROUGH V/s HON'BLE SHRI JUSTICE A.S. OKA 10 HCBM010358702013 SECRETARY, DEPT OF ENVIRONMENT AND ORS SANDEEP VISHNUPANT MARNE HON'BLE SHRI JUSTICE A.A. SAYED 26/10/2016 MAHARASHTRA STATE DISTRICT CONSUMER FORUM MEMBERS ASSOCIATION THRU. PRADEEP S/O RAMCHANDRAO PATIL CP/234/2017 V/s (Civil) THE STATE OF MAHARASHTRA THRU. PRINCIPAL P.R. PATIL - PARTY IN PERSON HON'BLE SHRI JUSTICE A.S. OKA 11 HCBM010327272016 SECRETARY SHRI SWADHIN KSHATRIYA AND ORS V/s HON'BLE SHRI JUSTICE A.A. SAYED 26/10/2016 FCA/150/2008 CHRISTINE LAZARUS MENEZES SHRI. D.R. SHAH (Civil) V/s V/s HON'BLE SHRI JUSTICE A.S. OKA 12 HCBM010240402008 LAZARUS PETER MENEZES SMT. PRABHA BADADARE FOR R 1 HON'BLE SHRI JUSTICE A.A. SAYED 27/10/2016 WP/7143/2013 SHRI. SURESH SHAMRAO KAMBLE SUGANDH B. DESHMUKH (Civil) V/s V/s HON'BLE SHRI JUSTICE A.S. OKA 13 HCBM010181562013 STATE OF MAHARASHTRA GOVERNMENT PLEADER HON'BLE SHRI JUSTICE A.A. SAYED 27/10/2016 PIL/7/2011 THE HIGH COURT OF BOMBAY SANDEEP K SHINDE (Civil) V/s V/s HON'BLE SHRI JUSTICE A.S. OKA 14 HCBM010021762011 THE CHIEF SECRETARY AND ORS GOVERNMENT PLEADER HON'BLE SHRI JUSTICE A.A. SAYED 26/10/2016 MAHARASHTRA STATE DISTRICT CONSUMER FORUM MEMBERS ASSOCIATION THRU. PRADEEP S/O RAMCHANDRAO PATIL CP/234/2017 V/s (Civil) THE STATE OF MAHARASHTRA THRU. PRINCIPAL P.R. PATIL - PARTY IN PERSON HON'BLE SHRI JUSTICE A.S. OKA 15 HCBM010327272016 SECRETARY SHRI SWADHIN KSHATRIYA AND ORS V/s HON'BLE SHRI JUSTICE A.A. SAYED 26/10/2016 Page 1 ::: Uploaded on - 29/06/2022 ::: Downloaded on - 26/12/2022 14:18:45 ::: civil MAHARASHTRA STATE DISTRICT CONSUMER FORUM MEMBERS ASSOCIATION THRU. PRADEEP S/O RAMCHANDRAO PATIL CP/234/2017 V/s (Civil) THE STATE OF MAHARASHTRA THRU. PRINCIPAL P.R. PATIL - PARTY IN PERSON HON'BLE SHRI JUSTICE A.S. OKA 16 HCBM010327272016 SECRETARY SHRI SWADHIN KSHATRIYA AND ORS V/s HON'BLE SHRI JUSTICE A.A. SAYED 26/10/2016 WP/2231/2003 THE GENERAL SEC-BAL SANSKAR KENDRA SMT. GEETA P. MULEKAR (Civil) V/s V/s 17 HCBM010235802003 SHANTA ANIL SUTAR and ANR. SHRI.S.G.KUDLE HON'BLE SHRI JUSTICE A.A. SAYED 24/11/2016 SIRCHINTNIS NASHIK DISTRICT MARATHA VIDYA WP/965/2002 PRA.and AN SHRI.K.Y.MANDLIK (Civil) V/s V/s 18 HCBM010206832002 SHRI.ARUN PUNJAJI MORE PREETI B. WALIMBE HON'BLE SHRI JUSTICE A.A. SAYED 22/12/2016 WP/4267/2003 RAMCHANDRA UTTAM DHAVALE SHRI. N.V.BANDIWADEKAR (Civil) V/s V/s 19 HCBM010202822003 PADMA SHAMRAO PATIL and ORS. SHRI. C. G. GAVNEKAR HON'BLE SHRI JUSTICE A.A. SAYED 23/01/2017 MR. S.G. DESHMUKH AO/197/2009 SIDRAYA BABURAO PATIL AND ORS V/s (Civil) V/s MR. TEJPAL S. INGALE FOR R.NO. 2 20 HCBM010005562009 JAYRAM SHRIPATI PATIL AND ORS AND 3 HON'BLE SHRI JUSTICE A.A. SAYED 30/01/2017 ARP/78/2016 M/S. ANURAG FILMS (Civil) V/s T D DESHMUKH 21 HCBM010104132016 M/S. BRAHMANDANAYAK MOVIES V/s HON'BLE SHRI JUSTICE A.A. SAYED 14/02/2017 NASHIK ZILLA MARATHA VIDYA PRASARAK SAMAJ WP/6368/2000 and ANR. SHRI K.Y. MANDLIK (Civil) V/s V/s 22 HCBM010262122000 SHRI RAMCHANDRA KRISHNA PAWAR and ANR. DEVYANI KULKARNI HON'BLE SHRI JUSTICE A.A. SAYED 01/03/2017 WP/3290/2002 ABHINAV SHETKARI SHIKSHAN MANDAL AND ANR. SHRI. DILIP BODAKE (Civil) V/s V/s 23 HCBM010166692002 MADHUKAR EKNATH AHIRE AND ANR. SARNATH SARIPUTTA PRAMOD HON'BLE SHRI JUSTICE A.A. SAYED 01/03/2017 WP/5906/2003 DARUWALA EDUCATION SOC. and ANR. SHRI.A.M.JOSHI (Civil) V/s V/s 24 HCBM010244402003 THE STATE OF MAHARASHTRA and ORS. SHIRISH VANKATESH PITRE HON'BLE SHRI JUSTICE A.A. SAYED 01/03/2017 WP/4948/2002 SUBHASH PRALHAD HONRAO SHRI. M.P.VASHI (Civil) V/s V/s 25 HCBM010146012002 KASHI VISHWANATH SHIKSHAN SANSTHA SHRI S.V. PITRE HON'BLE SHRI JUSTICE A.A. SAYED 01/03/2017 ANJUMAN-E-ITTEHAD-O-TARQQI TRUST and ANR.
WP/7092/2002 V/s SHRI.S.A.SAWANT
(Civil) GULNAZ BANO DOST MOHAMMAD KHAN PATHAN V/s
26 HCBM010111242002 and ORS. NITIN SOPAN PARKHE HON'BLE SHRI JUSTICE A.A. SAYED 02/03/2017
WP/7097/2002 ANJUMAN-E-ITTEHAD-O-TARQQI TRUST and ANR. SHRI.S.A.SAWANT
(Civil) V/s V/s
27 HCBM010111262002 JABEEN BANO KHWAJA MIYAN INAMDAR and ORS,. NITIN SOPAN PARKHE HON'BLE SHRI JUSTICE A.A. SAYED 02/03/2017
WP/2432/2002 DR.(MRS.GEETA TONWAR SHRI.M.P.VASHI and ASSOCIAT
(Civil) V/s V/s
28 HCBM010197782002 S.B.SOMANI and ORS. SHRI. PIYUSH SHAH HON'BLE SHRI JUSTICE A.A. SAYED 09/03/2017
GORAKH LAXMAN GHULE
WP/3200/2002 V/s SHRI. SUREL S.SHAH
(Civil) SAHYADRI SHIKSHAN PRASARAK MANDAL AND V/s
29 HCBM010166662002 ORS. S. G. KUDLE AND M.S.S. KUDLE HON'BLE SHRI JUSTICE A.A. SAYED 10/03/2017
GORAKH LAXMAN GHULE
WP/3200/2002 V/s SHRI. SUREL S.SHAH
(Civil) SAHYADRI SHIKSHAN PRASARAK MANDAL AND V/s
30 HCBM010166662002 ORS. S. G. KUDLE AND M.S.S. KUDLE HON'BLE SHRI JUSTICE A.A. SAYED 16/03/2017
WP/2336/2000 PANHALA EDUCATION SOCIETY AND ANR. SMT.SHAKUNTALA A.MUDBIDRI
(Civil) V/s V/s
31 HCBM010304762000 RAJARAM LAXMAN KOLI AND ORS. MACHHINDRA APPAJI PATIL HON'BLE SHRI JUSTICE A.A. SAYED 22/12/2016
MAHARASHTRA CRICKET ASSOCIATION THR. MR.
ARA/25/2017 RIYAZ BAGBAN
(Civil) V/s SUKAND RAVINDRA KULKARNI
32 HCBM010090362017 SHAPOORJI PALLONJI AND CO. PVT. LTD. V/s HON'BLE SHRI JUSTICE A.A. SAYED 03/05/2017
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civil
WP/4161/2003 ANIL TULSHIRAM INGLE SONALI HUMANE
(Civil) V/s V/s
33 HCBM010131602002 SHISHU VIKAS SANSTHA and ORS. SHRI.A.A.GARGE HON'BLE SHRI JUSTICE A.A. SAYED 04/05/2017
PRADEEP HAVNUR AND J A
SARKHOT
ARA/9/2012 M/S HARSHA WHEEL MOVERS PVT LTD V/s
(Civil) V/s ANIKET U. NIKAM FOR
34 HCBM010015632012 KOLHAPUR MUNICIPAL COUNCIL RESPONDENT HON'BLE SHRI JUSTICE A.A. SAYED 04/05/2017
THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
WP/5453/1997 and ORS. S S PATWARDHAN
(Civil) V/s V/s
35 HCBM010244071997 SMT. MANGALA RAMCHANDRA PATIL and ORS. THE ADDL.GOVT.PLEADER HON'BLE SHRI JUSTICE A.A. SAYED 04/05/2017
THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
WP/5454/1997 and ORS. S. S. PATWARDHAN
(Civil) V/s V/s
36 HCBM010244081997 SHRI KANIP PIRAJI POL and ORS. AGP FOR R.NOS. 2 and 3 HON'BLE SHRI JUSTICE A.A. SAYED 04/05/2017
THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
WP/5454/1997 and ORS. S. S. PATWARDHAN
(Civil) V/s V/s
37 HCBM010244081997 SHRI KANIP PIRAJI POL and ORS. AGP FOR R.NOS. 2 and 3 HON'BLE SHRI JUSTICE A.A. SAYED 04/05/2017
THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
WP/5455/1997 and ORS. S S PATWARDHAN
(Civil) V/s V/s
38 HCBM010244101997 SHRI AVINASH VITTHAL GOSAVI and ORS. THE ADDL.GOVT.PLEADER HON'BLE SHRI JUSTICE A.A. SAYED 04/05/2017
THE KOLHAPUR ARYA SAMAJ SHIKSHAN SANSTHA
WP/5455/1997 and ORS. S S PATWARDHAN
(Civil) V/s V/s
39 HCBM010244101997 SHRI AVINASH VITTHAL GOSAVI and ORS. THE ADDL.GOVT.PLEADER HON'BLE SHRI JUSTICE A.A. SAYED 04/05/2017
J.M. GAMARE
WP/272/2004 V/s SHRI. KETAN A. CHOTHANI
(Civil) THE CITY and INDUSTRIAL DEVELOPMENT COR. OF V/s HON'BLE SHRI JUSTICE A.A. SAYED
40 HCBM010034692004 MAH.LTD. SHRI.G.S.HEGDE HON'BLE SHRI JUSTICE M. S. KARNIK 06/06/2017
WP/6404/2003 SAROJ RASILAL DAVE SHRI. P. J. THORAT
(Civil) V/s V/s HON'BLE SHRI JUSTICE A.A. SAYED
41 HCBM010214532003 STATE OF MAHARASHTRA and ORS. ASHWIN ANKHAD and ASSOCIATES HON'BLE SHRI JUSTICE M. S. KARNIK 07/06/2017
SEEMA SARNAIK AND AMEYA
FCA/89/2009 AJAY RAMRAO CHAVAN TAMHANE
(Civil) V/s V/s HON'BLE SHRI JUSTICE A.A. SAYED
42 HCBM010171642009 SAMPADA AJAY CHAVAN SHRI. UDAY P.WARUNJIKAR FOR R HON'BLE SHRI JUSTICE MANISH PITALE 06/10/2017
M/S. GAGRATS
FA/2309/2008 KIRLOSKAR PNEUMATIC CO LTD. V/s
(Civil) V/s SHRI.ROHIT SHETTY (VP FILED HON'BLE SHRI JUSTICE A.A. SAYED
43 HCBM010397072008 MORDIPON FIBERS CO. (DIV. OF M/S.MODIPON LTD. BEFORE ADMISSION) HON'BLE SHRI JUSTICE MANISH PITALE 10/10/2017
M/S. GAGRATS
FA/2310/2008 KIRLOSKAR PNEUMATIC CO. LTD. V/s
(Civil) V/s SHRI. ROHIT SHETTY FOR HON'BLE SHRI JUSTICE A.A. SAYED
44 HCBM010397022008 MODIPON LTD. RESPONDENTS(VP BEFORE ADM.) HON'BLE SHRI JUSTICE MANISH PITALE 10/10/2017
MAHARASHTRA STATE ELECTIRCITY BOARD MS. A.R.S.BAXI
FA/1212/2008 V/s V/s
(Civil) M/S.ARKAY INDUSTRIES @ SHREE MAHAGANESH REPSONDENT NO. 1 TO 3 SERVED HON'BLE SHRI JUSTICE A.A. SAYED
45 HCBM010153262008 TEXPRO LTD THROUGH AFFIDAVIT. HON'BLE SHRI JUSTICE MANISH PITALE 13/10/2017
ASHOK BHARAT TAJANE
SA/158/2014 SMT. LEELA RAMKRUSHNA KUBER V/s
(Civil) V/s WAKANKAR SIDDHARTH
46 HCBM010005322014 SHRI. MANOHAR GANGADHAR ADKAR CHANDRASHEKHAR HON'BLE SHRI JUSTICE A.A. SAYED 30/10/2017
SHRI VIJAY PATIL
SA/13/1994 SHRI NIVRUTTI PANDURANG NALE V/s
(Civil) V/s REST OF THE RESPONDENTS ARE
47 HCBM010241741994 SHRI UTTAM GANU NALE AND OTHERS SERVED. HON'BLE SHRI JUSTICE A.A. SAYED 16/11/2017
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civil
AMOL GATNE
SA/523/2017 COLONEL VINOD MARWAHA V/s
(Civil) V/s SHRI JAYDEEP DEO, FOR
48 HCBM010265562017 SHRI.VINAYAKUMAR KESHAVPRASAD TIWARI RESPONDENT NO.1 HON'BLE SHRI JUSTICE A.A. SAYED 22/11/2017
SHRI. RAJESH RAVJI MAHAR @ KAMBLE AND ORS. RAJESH P KHOBRAGADE WP/4063/2018 V/s V/s (Civil) THE STATE OF MAHARASHTRA, THROUGH GOVERNMENT PLEADER WRIT HON'BLE SHRI JUSTICE A.A. SAYED 49 HCBM010259052017 SECRETARY AND ORS. CELL HON'BLE SHRI JUSTICE S.C. GUPTE 06/09/2018 FCA/215/2008 SHAILENDRA MADHUKAR BHALERAO MR. PRASHANT S. BHAVAKE (Civil) V/s V/s HON'BLE SHRI JUSTICE A.A. SAYED 50 HCBM010383082008 SURUCHI SHAILENDRA BHALERAO SHRI. ASHOK B. TAJANE FOR R HON'BLE SHRI JUSTICE S.C. GUPTE 06/09/2018 PRASHANT BHAVAKE WP/3783/2018 SMT. APARNA MAHESH DWIVEDI AND ORS. V/s (Civil) V/s GOVERNMENT PLEADER WRIT HON'BLE SHRI JUSTICE A.A. SAYED 51 HCBM010471262017 THE STATE OF MAHARASHTRA AND ORS. CELL HON'BLE SHRI JUSTICE K. K. SONAWANE 27/09/2018 DNYANADEO BABAJI SAVANT WP/9859/2015 M/S. POOJA TRADING CORPORATION V/s (Civil) V/s GOVERNMENT PLEADER WRIT HON'BLE SHRI JUSTICE A.A. SAYED 52 HCBM010396602015 THE STATE OF MAHARASHTRA AND ORS. CELL HON'BLE SHRI JUSTICE R. I. CHAGLA 01/02/2019 M/S.CONSULTA JURIS WP/1673/2005 ASSETS RECONSTRUCTION COMPANY (INDIA) LTD. V/s (Civil) V/s SHRI. MANILAL KHER AMBALAL HON'BLE SHRI JUSTICE A.A. SAYED 53 HCBM010089672005 UNION OF INDIA AND ORS., andCO (FOR NO. 6) HON'BLE SHRI JUSTICE R. I. CHAGLA 14/03/2019 SMT. GEETA. P. MULEKAR WP/4387/2007 BHALCHANDRA VASUDEO BHASKARE AND ORS. V/s HON'BLE SHRI JUSTICE A.A. SAYED (Civil) V/s GOVERNMENT PLEADER FOR HON'BLE SMT. JUSTICE ANUJA 54 HCBM010149142007 THE STATE OF MAHARASHTRA AND ANR. R.NOS.1 AND 2 PRABHUDESSAI 05/02/2020 Page 4 ::: Uploaded on - 29/06/2022 ::: Downloaded on - 26/12/2022 14:18:45 :::