Supreme Court - Daily Orders
Bittu Sehgal vs Union Of India on 17 February, 2023
Bench: M.R. Shah, C.T. Ravikumar
ITEM NO.37 COURT NO.4 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1169/2019 in W.P.(C) No. 231/1994
(Arising out of impugned final judgment and order dated 12-01-2004
in W.P.(C) No. No. 231/1994 passed by the Supreme Court Of India)
BITTU SEHGAL & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 72451/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 161035/2021 - EXEMPTION FROM FILING AFFIDAVIT)
WITH
W.P.(C) No. 287/2020 (X)
(IA No. 19136/2022 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 27650/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 75862/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 75859/2020 - INTERVENTION/IMPLEADMENT
IA No. 19134/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 27649/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
C.A. No. 5718-5719/2021 (XVII)
(IA No.116781/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 7008-7009/2021 (XVII)
(IA No.152478/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT..)
W.P.(C) No. 1093/2021 (PIL-W)
(FOR ADMISSION)
Date : 17-02-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Parties Mr. Tushar Mehta, Solicitor General
Signature Not Verified
Mr. Saket Mone, Adv.
Digitally signed by
Neetu Sachdeva
Date: 2023.02.18
Ms. Jaikriti S. Jadeja, AOR
12:16:41 IST
Reason: Mr. Kush Chaturvedi, Adv.
Mr. Abhishek Salian, Adv.
Mr. Devansh Shah, Adv.
Mr. Amaan Shreyas, Adv.
Contd..
- 2 -
Mr. Tushar Mehta, Solicitor General
Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Mr. Rajat Nair, Adv.
Mr. S.S.Rebello, Adv.
Ms. Aakanksha Kaul, Adv.
Ms. Deepabali Dutta, Adv.
Mr. Dhananjay Mishra, Adv.
Ms. Madhusmita Bora, AOR
Mr. Dipankar Singh, Adv.
Ms. Anitha Shenoy, Sr. Adv.
Ms. Srishti Agnihotri, AOR
Ms. Sanjana Grace Thomas, Adv.
Ms. Ayushma Awasthi, Adv.
Ms. Namrata Sarah Caleb, Adv.
Ms. Mantika Vohra, Adv.
Mr. Satya Mitra, AOR
Mr. Aaditya Aniruddha Pande, AOR
Mr. Sachin Patil, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Bharat Bagla, Adv.
Ms. Kirti Dadheech, Adv.
Mr. Geo Joseph, Adv.
Mr. Risvi Muhammed, Adv.
Mr. Durgesh Gupta, Adv.
Ms. Aparna Bhat, AOR
Ms. Karishma Maria, Adv.
Ms. Madhusmita Bora, AOR
Mr. Mukesh Vermna, Adv.
Mr. Pawan Kumar Shukla, Adv.
Mr. Yash Pal Dhingra, AOR
UPON hearing the counsel the Court made the following
O R D E R
Put up on 28.03.2023.
(NEETU SACHDEVA) (NAND KISHOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)