Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Supreme Court - Daily Orders

Bittu Sehgal vs Union Of India on 17 February, 2023

Bench: M.R. Shah, C.T. Ravikumar

     ITEM NO.37                         COURT NO.4                SECTION PIL-W

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Miscellaneous Application No.             1169/2019 in W.P.(C) No. 231/1994

     (Arising out of impugned final judgment and order dated 12-01-2004
     in W.P.(C) No. No. 231/1994 passed by the Supreme Court Of India)

     BITTU SEHGAL & ANR.                                           Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ORS.                                         Respondent(s)

     (IA No. 72451/2019 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 161035/2021 - EXEMPTION FROM FILING AFFIDAVIT)

     WITH
     W.P.(C) No. 287/2020 (X)
     (IA No. 19136/2022 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 27650/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 75862/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 75859/2020 - INTERVENTION/IMPLEADMENT
     IA No. 19134/2022 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 27649/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

      C.A. No. 5718-5719/2021 (XVII)
     (IA No.116781/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

      C.A. No. 7008-7009/2021 (XVII)
     (IA No.152478/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT..)

      W.P.(C) No. 1093/2021 (PIL-W)
     (FOR ADMISSION)

     Date : 17-02-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE M.R. SHAH
                         HON'BLE MR. JUSTICE C.T. RAVIKUMAR

     For Parties                   Mr. Tushar Mehta, Solicitor General
Signature Not Verified
                                  Mr. Saket Mone, Adv.
Digitally signed by
Neetu Sachdeva
Date: 2023.02.18
                                  Ms. Jaikriti S. Jadeja, AOR
12:16:41 IST
Reason:                           Mr. Kush Chaturvedi, Adv.
                                  Mr. Abhishek Salian, Adv.
                                  Mr. Devansh Shah, Adv.
                                  Mr. Amaan Shreyas, Adv.
                                                                     Contd..
                             - 2 -

                    Mr. Tushar Mehta, Solicitor General
                   Ms. Aishwarya Bhati, A.S.G.
                   Mr. Gurmeet Singh Makker, AOR
                   Mr. Rajat Nair, Adv.
                   Mr. S.S.Rebello, Adv.
                   Ms. Aakanksha Kaul, Adv.
                   Ms. Deepabali Dutta, Adv.

                   Mr. Dhananjay Mishra, Adv.
                   Ms. Madhusmita Bora, AOR
                   Mr. Dipankar Singh, Adv.

                    Ms. Anitha Shenoy, Sr. Adv.
                   Ms. Srishti Agnihotri, AOR
                   Ms. Sanjana Grace Thomas, Adv.
                   Ms. Ayushma Awasthi, Adv.
                   Ms. Namrata Sarah Caleb, Adv.
                   Ms. Mantika Vohra, Adv.

                   Mr. Satya Mitra, AOR

                   Mr. Aaditya Aniruddha Pande, AOR
                   Mr. Sachin Patil, Adv.
                   Mr. Siddharth Dharmadhikari, Adv.
                   Mr. Bharat Bagla, Adv.
                   Ms. Kirti Dadheech, Adv.
                   Mr. Geo Joseph, Adv.
                   Mr. Risvi Muhammed, Adv.
                   Mr. Durgesh Gupta, Adv.

                   Ms. Aparna Bhat, AOR
                   Ms. Karishma Maria, Adv.

                   Ms. Madhusmita Bora, AOR

                    Mr. Mukesh Vermna, Adv.
                    Mr. Pawan Kumar Shukla, Adv.
                   Mr. Yash Pal Dhingra, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

Put up on 28.03.2023.

(NEETU SACHDEVA) (NAND KISHOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)