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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1)(f) in Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011

(f)Facilitate the regime of efficient, transparent, accountable, responsible, financially self-sustainable local self-governance.