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Himachal Pradesh High Court

Shri Jaya Nand Sharma vs . Shri Basant Lal Rajta on 11 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Shri Jaya Nand Sharma vs. Shri Basant Lal Rajta FAO No. 66 of 2021 11.03.2022 Present: Mr. Janesh Gupta & Mr. J. L. Bhardwaj, Advocates, for .

the appellant.

Mr. Y. P. Sood, Advocate, for the respondent.

List on 21.03.2022 with FAO No. 16 of 2022.

(Tarlok Singh Chauhan) Judge March 11, 2022 (sanjeev) ::: Downloaded on - 14/03/2022 20:12:09 :::CIS