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State of Andhra Pradesh - Section

Section 23 in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

23. Cash and Accounts sections to be kept distinct.

- The Cash and Accounts sections of the municipal office shall be kept distinct from each other and under distinct officials who shall be termed as 'Cashier/Shroff and 'Accountant' respectively. The same person shall not receive the collection and compile the accounts on behalf of the Council.