Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Sikkim - Subsection Section 20(f) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988 (f)in contravention of any rules made under this Act, kindles any fire or leaves any fire burning in such manner as to endanger such forest;
