Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Rajasthan - Subsection Section 55(h) in Rajasthan Public Trust Act, 1959 (h)ceases to profess the religion or persuasion or to belong to the religious denomination which the public trust for which the committee is constituted represents, or
