Madhya Pradesh High Court
Rohit vs Mukhya Prabandhak on 16 June, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-10322-2021 The High Court Of Madhya Pradesh WP-10322-2021 (ROHIT Vs MUKHYA PRABANDHAK AND OTHERS) 1 Indore, Dated : 16-06-2021 Heard through Video Conferencing. As prayed by Shri Manish Yadav, learned counsel for the petitioner, list in the next week to enable him to examine the recent order of Division Bench passed in W.A. No.10/2020 (Managing Director, Madhya Pradesh Paschim Kshetra Vidyut Vitaran Co. & Ors. vs. Ashiq Shah & Anr.).
(SUJOY PAUL) JUDGE soumya Digitally signed by SOUMYA RANJAN DALAI Date: 2021.06.16 18:15:59 +05'30'