Supreme Court - Daily Orders
Commissioner Of Income Tax-Iii, New ... vs Dimension Apparels Pvt. Ltd. on 12 October, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.24 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC
No(s).14879/2015
(Arising out of impugned final judgment and order dated 08/07/2014
in ITA No. 329/2014 passed by the High Court of Delhi at New
Delhi)
COMMISSIONER OF INCOME TAX-III, NEW DELHI Petitioner(s)
VERSUS
DIMENSION APPARELS PVT. LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 12/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Rupesh Kumar, Adv.
Mrs. Niranjana Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on SLP as also on applications for condonation of delay.
Tag with SLP(C).....CC 5908/2012. Signature Not Verified (SANJAY KUMAR-I) (JASWINDER KAUR) Digitally signed by Sanjay Kumar
AR-CUM-PS COURT MASTER Date: 2015.10.14 17:28:58 IST Reason: