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Supreme Court - Daily Orders

Commissioner Of Income Tax-Iii, New ... vs Dimension Apparels Pvt. Ltd. on 12 October, 2015

Bench: Madan B. Lokur, S.A. Bobde

  ITEM NO.24                                  COURT NO.9                      SECTION IIIA

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS

  Petition(s)    for                      Special        Leave       to    Appeal      (C)......CC
  No(s).14879/2015

  (Arising out of impugned final judgment and order dated 08/07/2014
  in ITA No. 329/2014 passed by the High Court of Delhi at New
  Delhi)

  COMMISSIONER OF INCOME TAX-III, NEW DELHI                                    Petitioner(s)

                                                         VERSUS

  DIMENSION APPARELS PVT. LTD.                                                 Respondent(s)

  (With appln. (s) for c/delay in filing SLP and c/delay in refiling
  SLP and office report)

  Date : 12/10/2015 This petition was called on for hearing today.

  CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE S.A. BOBDE

  For Petitioner(s)                     Mr. Maninder Singh, ASG
                                        Mr. Rupesh Kumar, Adv.
                                        Mrs. Niranjana Singh, Adv.
                                        Mrs. Anil Katiyar, AOR


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice on SLP as also on applications for condonation of delay.

Tag with SLP(C).....CC 5908/2012. Signature Not Verified (SANJAY KUMAR-I) (JASWINDER KAUR) Digitally signed by Sanjay Kumar

                             AR-CUM-PS                                      COURT MASTER
Date: 2015.10.14
17:28:58 IST
Reason: