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[Cites 0, Cited by 0] [Section 149(8)] [Section 149] [Entire Act]

State of Uttar Pradesh - Subsection

Section 149(8)(b) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(b)publish the notice in the manner as may be specified for the purpose of bringing the matters to the attention of persons, likely to be affected, or affected;