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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Bihar - Subsection

Section 54(1)(i) in The Nalanda Open University Act, 1995

(i)the date of retirement of teaching employees and of such non-teaching employees of the University as are in inferior service, shall be the date on which they attain the age of sixty-two years;