Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] Union of India - Subsection Section 35(1) in The Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Act, 1979 (1)The appropriate Government may, subject to the condition of previous publication, make rules for carrying out the purposes of this Act.
