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Supreme Court - Daily Orders

M R Ajayan vs The State Of Kerala on 21 July, 2023

Bench: C.T. Ravikumar, Sanjay Kumar

                                                 1

     ITEM NO.40                         COURT NO.16                 SECTION II-B

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 18482/2023

     (Arising out of impugned final judgment and order dated 10-03-2023
     in CRLMC No. 5261/2022 passed by the High Court Of Kerala At
     Ernakulam)

     M R AJAYAN                                                     Petitioner(s)

                                                VERSUS

     THE STATE OF KERALA & ORS.                                     Respondent(s)

     (FOR ADMISSION and IA No.106830/2023-PERMISSION TO FILE PETITION
     (SLP/TP/WP/..) )

     WITH
     SLP(Crl) No. 7896/2023 (II-B)
     (FOR ADMISSION and I.R. and IA No.123334/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.123336/2023-EXEMPTION FROM
     FILING O.T.)

     Date : 21-07-2023 These petitions were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                         HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)            Mr. V. Giri, Sr. Adv.
                                  Mr. Deepak Prakash, AOR
                                  Mr. Pawan Kr. Dabas, Adv.
                                  Mr. Raneev Dahiya, Adv.
                                  Mr. Rahul Lakhera, Adv.
                                  Mr. Nachiketa Vajpayee, Adv.
                                  Ms. Divyangna Malik, Adv.
                                  Mr. Kamal Singh Bisht, Adv.
                                  Mr. Shyam Nair, Adv.
                                  Ms. Vishnu Priya, Adv.
                                  Mr. Vardnaa Kapoor, Adv.


                                  Mr. S. Nagamuthu, Sr. Adv.
                                  Mr. D. K. Devesh, AOR
Signature Not Verified
                                  Ms. Snehal Uday Kanzarkar, Adv.
                                  Mr. Shailja Nanda Mishra, Adv.
Digitally signed by
NIRMALA NEGI
Date: 2023.07.22

                                  Mr. Upendra Pratap Singh, Adv.
09:55:33 IST
Reason:


                                  Mr. Harsh Singh Rawat, Adv.
                                  2


For Respondent(s)   Mr. V. Giri, Sr. Adv.
                    Mr. Deepak Prakash, AOR
                    Mr. Pawan Kr. Dabas, Adv.
                    Mr. Raneev Dahiya, Adv.
                    Mr. Rahul Lakhera, Adv.
                    Mr. Kamal Singh Bisht, Adv.
                    Mr. Nachiketa Vajpayee, Adv.
                    Ms. Divyangna Malik, Adv.
                    Mr. Shyam Nair, Adv.
                    Ms. Vishnu Priya, Adv.
                    Mr. Vardaan Kapoor, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

List on 25.7.2023.

(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)