Supreme Court - Daily Orders
M R Ajayan vs The State Of Kerala on 21 July, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
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ITEM NO.40 COURT NO.16 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 18482/2023
(Arising out of impugned final judgment and order dated 10-03-2023
in CRLMC No. 5261/2022 passed by the High Court Of Kerala At
Ernakulam)
M R AJAYAN Petitioner(s)
VERSUS
THE STATE OF KERALA & ORS. Respondent(s)
(FOR ADMISSION and IA No.106830/2023-PERMISSION TO FILE PETITION
(SLP/TP/WP/..) )
WITH
SLP(Crl) No. 7896/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.123334/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.123336/2023-EXEMPTION FROM
FILING O.T.)
Date : 21-07-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. V. Giri, Sr. Adv.
Mr. Deepak Prakash, AOR
Mr. Pawan Kr. Dabas, Adv.
Mr. Raneev Dahiya, Adv.
Mr. Rahul Lakhera, Adv.
Mr. Nachiketa Vajpayee, Adv.
Ms. Divyangna Malik, Adv.
Mr. Kamal Singh Bisht, Adv.
Mr. Shyam Nair, Adv.
Ms. Vishnu Priya, Adv.
Mr. Vardnaa Kapoor, Adv.
Mr. S. Nagamuthu, Sr. Adv.
Mr. D. K. Devesh, AOR
Signature Not Verified
Ms. Snehal Uday Kanzarkar, Adv.
Mr. Shailja Nanda Mishra, Adv.
Digitally signed by
NIRMALA NEGI
Date: 2023.07.22
Mr. Upendra Pratap Singh, Adv.
09:55:33 IST
Reason:
Mr. Harsh Singh Rawat, Adv.
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For Respondent(s) Mr. V. Giri, Sr. Adv.
Mr. Deepak Prakash, AOR
Mr. Pawan Kr. Dabas, Adv.
Mr. Raneev Dahiya, Adv.
Mr. Rahul Lakhera, Adv.
Mr. Kamal Singh Bisht, Adv.
Mr. Nachiketa Vajpayee, Adv.
Ms. Divyangna Malik, Adv.
Mr. Shyam Nair, Adv.
Ms. Vishnu Priya, Adv.
Mr. Vardaan Kapoor, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 25.7.2023.
(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)