Madhya Pradesh High Court
Yuva Private Industrial Training ... vs The Union Of India Thr. on 13 October, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 24770 of 2019
(YUVA PRIVATE INDUSTRIAL TRAINING INSTITUTE THR. Vs THE UNION OF INDIA THR. AND OTHERS)
Dated : 13-10-2022
Shri V.K.Sahu- Advocate for the petitioner.
Shri Praveen Newaskar- Dy. Solicitor General for Union of India.
In view of the return filed by the respondents, the counsel for the
petitioner prays for a week's time to make the competent authority of State as respondent.
Time granted.
List after the application is filed.
(G.S. AHLUWALIA) JUDGE Pj'S/-
PRINCEE BARAIYA 2022.10.14 10:02:15
-07'00'