Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Kerala - Section Section 1 in Madras General Clauses Act, 1891 1. Short title. (a)This Act may be called The Madras General Clauses Act, 1891; and(b)It shall come into force on the first day of January, 1892.
