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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Sikkim - Subsection

Section 25(3)(b) in Sikkim Fire Services Act, 1981

(b)if it is situated outside municipality, to be seven and half per cent of the current market value of the building or place as may be determined by the Local Self Government Department.