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[Cites 0, Cited by 0] [Section 177(6)] [Section 177] [Entire Act]

State of Uttarakhand - Subsection

Section 177(6)(iv) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(iv)Roof. - Roof of ceiling of such public service vehicle shall be provided with soft material or equivalent materials like A.B.S. plastics to prevent impact.